Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Assam - Subsection Section 116(1) in Guwahati Metropolitan Development Authority Act, 1985 (1)The Authority shall carry our such directions as may be issued form time to time by the State Government for the efficient administration of this Act.
