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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(6) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(6)The Forum shall be entitled to call tor any record of the licensee and also from the complainant in respect of the grievance received by the Forum for examination and disposal of the grievance.