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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(e) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(e)Petty Officers not being persons referred to in clause (d). - Wherever practicable, 1 person per room and in no even, more than 2 persons per room.