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Patna High Court - Orders

Rewati Raman Singh & Ors vs The State Of Bihar & Ors on 12 March, 2018

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi, Nilu Agrawal

    IN THE HIGH COURT OF JUDICATURE AT PATNA
               Letters Patent Appeal No.535 of 2017
                                 In
           Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Shambhu Kumar & Ors

                                                         ... ... Appellant/s
                                 Versus
The State Of Bihar & Ors

                                                      ... ... Respondent/s
======================================================
                                  with
                Letters Patent Appeal No. 195 of 2018
                                   In
             Civil Writ Jurisdiction Case No.6481 of 2017
======================================================
Ranjeet Kumar & Ors

                                                         ... ... Appellant/s
                                 Versus
The State Of Bihar & Ors

                                                      ... ... Respondent/s
======================================================
                                   with
                 Letters Patent Appeal No. 353 of 2017
                                    In
             Civil Writ Jurisdiction Case No.14453 of 2016
======================================================
Rakesh Jha & Ors

                                                         ... ... Appellant/s
                                 Versus
The State Of Bihar & Ors

                                                      ... ... Respondent/s
======================================================
                                   with
                 Letters Patent Appeal No. 440 of 2017
                                    In
             Civil Writ Jurisdiction Case No.12856 of 2016
======================================================
Sanjay Kumar Ram & Ors

                                                         ... ... Appellant/s
                                 Versus
The State Of Bihar & Ors

                                                    ... ... Respondent/s
======================================================
                                 with
               Letters Patent Appeal No. 462 of 2017
                                  In
           Civil Writ Jurisdiction Case No.15419 of 2016
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            2/42




       ======================================================
       Mansha Kumari & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 466 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12819 of 2016
       ======================================================
       Gopal Kumar Gautam & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 467 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13042 of 2016
       ======================================================
       Chanchal Chitwan & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 470 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12138 of 2016
       ======================================================
       Rashmi Kumari & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 469 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13941 of 2016
       ======================================================
       Manoj Kumar Chaudhary & Ors

                                                                ... ... Appellant/s
                                               Versus
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            3/42




       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 472 of 2017
                                           In
                     Civil Writ Jurisdiction Case No.11315 of 2016
       ======================================================
       Jitendra Das & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 474 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15775 of 2016
       ======================================================
       Arvind Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 480 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12216 of 2016
       ======================================================
       Ranjeet Kumar Ram & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 477 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11042 of 2016
       ======================================================
       Sanjeev Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            4/42




                        Letters Patent Appeal No. 483 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.13867 of 2016
       ======================================================
       Pankaj Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 478 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.16418 of 2016
       ======================================================
       Shailendra Manjhi & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 486 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11892 of 2016
       ======================================================
       Suresh Ram & Anr

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 491 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12851 of 2016
       ======================================================
       Dhirendra Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 494 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11510 of 2016
       ======================================================
       Santosh Kumar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            5/42




                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 497 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.11549 of 2016
       ======================================================
       Rajeev Kumar @ Rajiv Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 498 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14204 of 2016
       ======================================================
       Sunil Kumar Chaudhary & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 499 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11550 of 2016
       ======================================================
       Sonu Kumar Prasad & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 503 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11315 of 2016
       ======================================================
       Hamid Reza & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            6/42




                                                           ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 502 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.13688 of 2016
       ======================================================
       Mukesh Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 504 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12104 of 2016
       ======================================================
       Md. Wasim & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 506 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12294 of 2016
       ======================================================
       Dharamvir Prasad ( P D D No. 216543 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 510 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15888 of 2016
       ======================================================
       Amitesh Kumar ( P D D No. 076410 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            7/42




                        Letters Patent Appeal No. 509 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.13811 of 2016
       ======================================================
       Ranvir Ray & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 512 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.11550 of 2016
       ======================================================
       Dileep Kumar Anokha & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 520 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11550 of 2016
       ======================================================
       Rakesh Kumar Dubey & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 523 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12294 of 2016
       ======================================================
       Sunil Kumar Jha ( P D D No. 221450 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 524 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15203 of 2016
       ======================================================
       Manoj Kumar Sahni & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            8/42




                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 526 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12912 of 2016
       ======================================================
       Deo Prakash Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 529 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12294 of 2016
       ======================================================
       Shatrughna Chaudhary ( P D D No. 108365 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 533 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.15430 of 2016
       ======================================================
       Rajeev Ranjan Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 531 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12851 of 2016
       ======================================================
       Brajesh Kumar Bharadwaj & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            9/42




                                                           ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 532 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.12425 of 2016
       ======================================================
       Bambam Kumar & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 539 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11736 of 2016
       ======================================================
       Ashok Kumar Thakur ( P D D No. 316292 ) & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 536 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11753 of 2016
       ======================================================
       Chun Chun Kumar & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 543 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14645 of 2016
       ======================================================
       Gopal Choudhary & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            10/42




                        Letters Patent Appeal No. 546 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.14322 of 2016
       ======================================================
       Pradeep Kumar Jha & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 547 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11042 of 2016
       ======================================================
       Manjay Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 550 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11892 of 2016
       ======================================================
       Manoj Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 551 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12602 of 2016
       ======================================================
       Abdur Rafe Asad ( P D D No. 224406 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 552 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11968 of 2016
       ======================================================
       Adarsh Kumar Singh & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            11/42




                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 553 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12392 of 2016
       ======================================================
       Alok Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 555 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13218 of 2016
       ======================================================
       Ramesh Prasad Yadav & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 556 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13977 of 2016
       ======================================================
       Vijay Kumar Gaur ( P D D / O 15442 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 557 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12602 of 2016
       ======================================================
       Rinku Kumari ( P D D No. 217187 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            12/42




                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 563 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.15561 of 2016
       ======================================================
       Saroj Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 564 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14028 of 2016
       ======================================================
       Ajit Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 562 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12104 of 2016
       ======================================================
       Abhishek Kumar Singh & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 567 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14368 of 2016
       ======================================================
       Bijendra Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            13/42




                         Letters Patent Appeal No. 569 of 2017
                                           In
                     Civil Writ Jurisdiction Case No.14931 of 2016
       ======================================================
       Jay Prakash Roshan & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 574 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14744 of 2016
       ======================================================
       Ravi Kant Ranjan & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                        Letters Patent Appeal No. 573 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11736 of 2016
       ======================================================
       Dinesh Kumar ( P D D No. 108629 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 570 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11887 of 2016
       ======================================================
       Rameshwar Prasad & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 586 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13160 of 2016
       ======================================================
       Jyotish Kumar Thakur & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            14/42




                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 584 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11315 of 2016
       ======================================================
       Amrendra Kumar Pathak & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 591 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13477 of 2016
       ======================================================
       Ajay Kumar Tiwari & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 594 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12774 of 2016
       ======================================================
       Deva Nand Rai & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 599 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12745 of 2016
       ======================================================
       Ramesh Chandra Mishra

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            15/42




                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 600 of 2017
                                            In
                     Civil Writ Jurisdiction Case No.14433 of 2016
       ======================================================
       Satya Prakash & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 607 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13672 of 2016
       ======================================================
       Rajeev Kumar Sharma & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 605 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12531 of 2016
       ======================================================
       Ravindra Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 608 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.14162 of 2016
       ======================================================
       Chandan Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            16/42




                         Letters Patent Appeal No. 609 of 2017
                                           In
                     Civil Writ Jurisdiction Case No.15460 of 2016
       ======================================================
       Shashi Kant Vrata & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 611 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14319 of 2016
       ======================================================
       Vikash Kumar , P D D No. 223644 & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 613 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13941 of 2016
       ======================================================
       Swapnil Kumar, P D D No. 118658 & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 615 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12272 of 2016
       ======================================================
       Sanjay Kumar Singh & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 616 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14006 of 2016
       ======================================================
       Satyendra Kumar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            17/42




                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 621 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12213 of 2016
       ======================================================
       Rajan Kumar Mishra & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 619 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12497 of 2016
       ======================================================
       Yashwant Kumar Verma & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 623 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13962 of 2016
       ======================================================
       Gyandeo Paswan & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 637 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14432 of 2016
       ======================================================
       Sanjeev Kumar & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            18/42




                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 631 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12089 of 2016
       ======================================================
       Ashwini Kumar Dwivedi & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 630 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14744 of 2016
       ======================================================
       Pappu Kumar & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 633 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12782 of 2016
       ======================================================
       Rewati Raman Singh & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 634 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14162 of 2016
       ======================================================
       Sandip Kumar Shukla & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            19/42




                      Letters Patent Appeal No. 641 of 2017
                                        In
                  Civil Writ Jurisdiction Case No.14680 of 2016
       ======================================================
       Dhanesh Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 645 of 2017
                                            In
                     Civil Writ Jurisdiction Case No.13538 of 2016
       ======================================================
       Rajiv Ranjan & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 646 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13616 of 2016
       ======================================================
       Ujwal Kumar

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 654 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13659 of 2016
       ======================================================
       Pankaj Kumar Singh & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                      Letters Patent Appeal No. 660 of 2017
                                        In
                  Civil Writ Jurisdiction Case No.11550 of 2016
       ======================================================
       Shambhu Kumar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            20/42




                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 664 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.19029 of 2016
       ======================================================
       Bharat Kumar Jaiswal & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 663 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14289 of 2016
       ======================================================
       Manoj Kumar Barnwal & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 665 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.15721 of 2016
       ======================================================
       Chandan Kumar Jha & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 672 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.15776 of 2016
       ======================================================
       Pankaj Kumar Ram & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            21/42




                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 676 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11959 of 2016
       ======================================================
       Vinay Kumar Gupta & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 674 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.11671 of 2016
       ======================================================
       Surya Narayan Singh & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                          Letters Patent Appeal No. 680 of 2017
                                            In
                     Civil Writ Jurisdiction Case No.15716 of 2016
       ======================================================
       Rajkishor Singh ( P. D. D No. 020501 ) & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 684 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12774 of 2016
       ======================================================
       Anand Kumar Singh & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            22/42




                       Letters Patent Appeal No. 683 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.13464 of 2016
       ======================================================
       Dharamendra Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 682 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.11755 of 2016
       ======================================================
       Raghunath Prasad Singh & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 689 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14621 of 2016
       ======================================================
       Shashikant Dubey & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 690 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.15666 of 2016
       ======================================================
       Sayeedul Hassan & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 699 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13223 of 2016
       ======================================================
       Amit Kumar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            23/42




                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 700 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15019 of 2016
       ======================================================
       Abhishek Kumar Singh & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 696 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12602 of 2016
       ======================================================
       Lal Bahadur Das ( P D D No. 080103 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 695 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12294 of 2016
       ======================================================
       Manish Kumar ( P D D No. 075180 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 705 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15755 of 2016
       ======================================================
       Santosh Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            24/42




                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 712 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13699 of 2016
       ======================================================
       Dhiraj Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 711 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15321 of 2016
       ======================================================
       Manish Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 722 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14456 of 2016
       ======================================================
       Abhishek Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 726 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14554 of 2016
       ======================================================
       Chakrdhar Narayan & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            25/42




                         Letters Patent Appeal No. 725 of 2017
                                           In
                     Civil Writ Jurisdiction Case No.12138 of 2016
       ======================================================
       Shatrughan Prasad & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 724 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12639 of 2016
       ======================================================
       Rohit Ranjan & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 730 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13867 of 2016
       ======================================================
       Quyamuddin & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 732 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12547 of 2016
       ======================================================
       Dhananjay Kumar Singh & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                       Letters Patent Appeal No. 737 of 2017
                                        In
                  Civil Writ Jurisdiction Case No.11736 of 2016
       ======================================================
       Masood Ahmad ( P D D No. 274738 ) & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            26/42




                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 736 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14512 of 2016
       ======================================================
       Pranav Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 740 of 2017
                                           In
                     Civil Writ Jurisdiction Case No.11549 of 2016
       ======================================================
       Vijay Kumar ( P D D No. 253696 ) & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                          Letters Patent Appeal No. 744 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12602 of 2016
       ======================================================
       Lalit Kumar Safi ( P D D No. 191767 ) & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 748 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14204 of 2016
       ======================================================
       Ramanand Paswan ( P D D No. 030480 ) & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            27/42




                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 768 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12639 of 2016
       ======================================================
       Mangal Kumar @ Mangal Singh & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                        Letters Patent Appeal No. 771 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14313 of 2016
       ======================================================
       Vikash Kumar ( P D D No. 165584 ) & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 776 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.14040 of 2016
       ======================================================
       Ghanshyam Mandal ( P D D No. 218536 ) & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 789 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.19854 of 2016
       ======================================================
       Krishna Mohan Kumar Manjhi & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            28/42




                      Letters Patent Appeal No. 791 of 2017
                                        In
                  Civil Writ Jurisdiction Case No.12138 of 2016
       ======================================================
       Pramod Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 794 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.12171 of 2016
       ======================================================
       Kanchan Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 817 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11892 of 2016
       ======================================================
       Md. Manzoor Alam & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 830 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.15303 of 2016
       ======================================================
       Md. Shahzad Alam & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 837 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13160 of 2016
       ======================================================
       Pran Mohan Jha & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            29/42




                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 836 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11892 of 2016
       ======================================================
       Anuj Chaudhary & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                       Letters Patent Appeal No. 835 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.14594 of 2016
       ======================================================
       Kamlesh Kumar Singh & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 843 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.16100 of 2016
       ======================================================
       Rishu Kumar Dwivedi & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 850 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.17054 of 2016
       ======================================================
       Nilam Kumari & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            30/42




                                                           ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 866 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.15888 of 2016
       ======================================================
       Mukesh Kumar Mandal ( P D D No. 007750 ) & Anr

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 868 of 2017
                                            In
                     Civil Writ Jurisdiction Case No.14489 of 2016
       ======================================================
       Murari Prasad Yadav & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 893 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14475 of 2016
       ======================================================
       Ashutosh Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 898 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.15038 of 2016
       ======================================================
       Pintu Ray & Anr

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            31/42




                        Letters Patent Appeal No. 900 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.15974 of 2016
       ======================================================
       Akhilesh Kumar Jha ( P D D No. 059388 ) & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 933 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.15352 of 2016
       ======================================================
       Chandani Kumari & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 957 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.14852 of 2016
       ======================================================
       Binod Bhagat & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                        Letters Patent Appeal No. 969 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11315 of 2016
       ======================================================
       Raja Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 968 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14040 of 2016
       ======================================================
       Ravindra Kumar Yadav ( P D D No. 014298 ) & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            32/42




                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 977 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.18322 of 2016
       ======================================================
       Kumar Sagar & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 976 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.12869 of 2016
       ======================================================
       Md. Mojamil Hussain & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 984 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.13762 of 2016
       ======================================================
       Rewati Raman Singh & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 995 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14650 of 2016
       ======================================================
       Amit Kumar Srivastava & Ors

                                                               ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            33/42




                                                             ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 1002 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.12104 of 2016
       ======================================================
       Vijay Kumar Mandal & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 1008 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.16659 of 2016
       ======================================================
       Anjani Kumar Srivastava & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                      Letters Patent Appeal No. 1009 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.18486 of 2016
       ======================================================
       Rakesh Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                         with
                      Letters Patent Appeal No. 1028 of 2017
                                          In
                   Civil Writ Jurisdiction Case No.14852 of 2016
       ======================================================
       Manish Kumar & Ors

                                                                ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            34/42




                      Letters Patent Appeal No. 1057 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.15513 of 2016
       ======================================================
       Gyanendra Kumar Singh & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                      Letters Patent Appeal No. 1097 of 2017
                                         In
                   Civil Writ Jurisdiction Case No.11955 of 2016
       ======================================================
       Chandra Mohan Ray & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 1200 of 2017
                                           In
                    Civil Writ Jurisdiction Case No.13659 of 2016
       ======================================================
       Ritesh Kumar & Ors

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                        with
                     Letters Patent Appeal No. 1258 of 2017
                                         In
                  Civil Writ Jurisdiction Case No.16061 of 2016
       ======================================================
       Rizwan Ahmad

                                                                 ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                        Letters Patent Appeal No. 1642 of 2017
                                            In
                     Civil Writ Jurisdiction Case No.14551 of 2016
       ======================================================
       Bhola Prasad Singh & Ors
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            35/42




                                                                   ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                       Letters Patent Appeal No. 1824 of 2017
                                          In
                    Civil Writ Jurisdiction Case No.11499 of 2016
       ======================================================
       Sushil Kumar Pandey & Ors

                                                                   ... ... Appellant/s
                                               Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 535 of 2017)
       For the Appellant/s     :        Mr. Ashish Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 195 of 2018)
       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR -AAG4
       (In Letters Patent Appeal No. 353 of 2017)
       For the Appellant/s     :        Mr. Sanjay Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 440 of 2017)
       For the Appellant/s     :        Mr. Rajeev Kumar Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 462 of 2017)
       For the Appellant/s     :        Mr. Ravi Prakash Dwivedi
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 466 of 2017)
       For the Appellant/s     :        Mr. Prabhat Ranjan Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 467 of 2017)
       For the Appellant/s     :        Mr. Dilip Kumar Roy
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 470 of 2017)
       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 469 of 2017)
       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 472 of 2017)
       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 474 of 2017)
       For the Appellant/s     :        Mr. Rana Baljit Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 480 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 477 of 2017)
       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 483 of 2017)
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            36/42




       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 478 of 2017)
       For the Appellant/s     :        Mr. Ravi Prakash Dwivedi
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 486 of 2017)
       For the Appellant/s     :        Mr. Manoj Kumar Sinha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 491 of 2017)
       For the Appellant/s     :        Mr. Mukesh Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 494 of 2017)
       For the Appellant/s     :        Mr. Anil Kumar Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 497 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 498 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 499 of 2017)
       For the Appellant/s     :        Mr. Chandra Moleshwar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 503 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 502 of 2017)
       For the Appellant/s     :        Mr. Nilesh Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 504 of 2017)
       For the Appellant/s     :        Mr. Gopal Govind Mishra
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 506 of 2017)
       For the Appellant/s     :        Mr. Nilesh Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 510 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 509 of 2017)
       For the Appellant/s     :        Mr. Rewti Kant Raman
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 512 of 2017)
       For the Appellant/s     :        Mr. Chandra Moleshwar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 520 of 2017)
       For the Appellant/s     :        Mr. Chandra Moleshwar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 523 of 2017)
       For the Appellant/s     :        Mr. Pankaj Kumar Jha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 524 of 2017)
       For the Appellant/s     :        Mr. Vinay Kumar Mishra
       For the Respondent/s    :        Mr. ANJANI KUMAR- AAG4
       (In Letters Patent Appeal No. 526 of 2017)
       For the Appellant/s     :        Mr. Shashi Bhushan Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 529 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 533 of 2017)
       For the Appellant/s     :        Mr. Ashish Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            37/42




       (In Letters Patent Appeal No. 531 of 2017)
       For the Appellant/s     :        Mr. Ashish Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 532 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 539 of 2017)
       For the Appellant/s     :        Mr. Pankaj Kumar Jha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 536 of 2017)
       For the Appellant/s     :        Mr. Shashi Bhushan Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 543 of 2017)
       For the Appellant/s     :        Mr. Ravi Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 546 of 2017)
       For the Appellant/s     :        Mr. Shashi Bhushan Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 547 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 550 of 2017)
       For the Appellant/s     :        Mr. Gopal Govind Mishra
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 551 of 2017)
       For the Appellant/s     :        Mr. Pankaj Kumar Jha
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 552 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 553 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 555 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 556 of 2017)
       For the Appellant/s     :        Mr. Shashi Bhushan Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 557 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 563 of 2017)
       For the Appellant/s     :        Mr. Rakesh Ranjan
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 564 of 2017)
       For the Appellant/s     :        Mr. Gopal Govind Mishra
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 562 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 567 of 2017)
       For the Appellant/s     :        Mr. Pawan Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 569 of 2017)
       For the Appellant/s     :        Mr. Anjani Kumar Jha
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 574 of 2017)
       For the Appellant/s     :        Mr. Rajeev Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 573 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            38/42




       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 570 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 586 of 2017)
       For the Appellant/s     :        Mr. Pramod Mishra
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 584 of 2017)
       For the Appellant/s     :        Mr. Gopal Govind Mishra
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 591 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 594 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 599 of 2017)
       For the Appellant/s     :        Mr. Rajeev Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 600 of 2017)
       For the Appellant/s     :        Mr. Rajeev Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 607 of 2017)
       For the Appellant/s     :        Mr. Shashi Bhushan Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 605 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 608 of 2017)
       For the Appellant/s     :        Mr. Suresh Prasad Sharma
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 609 of 2017)
       For the Appellant/s     :        Mr. Vinay Kumar Mishra
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 611 of 2017)
       For the Appellant/s     :        Mr. Kamal Kishore Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 613 of 2017)
       For the Appellant/s     :        Mr. Kamal Kishore Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 615 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 616 of 2017)
       For the Appellant/s     :        Mr. Rajeev Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 621 of 2017)
       For the Appellant/s     :        Mr. Umesh Chandra Verma
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 619 of 2017)
       For the Appellant/s     :        Mr. Arvind Kumar Pandey
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 623 of 2017)
       For the Appellant/s     :        Mr. Dhananjay Kumar Gupta
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 637 of 2017)
       For the Appellant/s     :        Mr. Rajeev Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 631 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 630 of 2017)
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            39/42




       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 633 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 634 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 641 of 2017)
       For the Appellant/s     :        Mr. Rajesh Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 645 of 2017)
       For the Appellant/s     :        Mr. Vijay Kumar Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 646 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 654 of 2017)
       For the Appellant/s     :        Mr. Ramesh Kumar Thakur
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 660 of 2017)
       For the Appellant/s     :        Mr. Subodh Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 664 of 2017)
       For the Appellant/s     :        Mr. Ravi Prakash Dwivedi
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 663 of 2017)
       For the Appellant/s     :        Mr. Ravi Prakash Dwivedi
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 665 of 2017)
       For the Appellant/s     :        Mr. Pramod Mishra
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 672 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 676 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 674 of 2017)
       For the Appellant/s     :        Mr. Pankaj Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 680 of 2017)
       For the Appellant/s     :        Mr. Rajesh Ranjan
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 684 of 2017)
       For the Appellant/s     :        Mr. Rajiv Ranjan
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 683 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 682 of 2017)
       For the Appellant/s     :        Mr. Rajesh Ranjan
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 689 of 2017)
       For the Appellant/s     :        Mr. Harendra Prasad
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 690 of 2017)
       For the Appellant/s     :        Mr. Ranjay Kumar Patel
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 699 of 2017)
       For the Appellant/s     :        Mr. Satish Kumar Sinha
       For the Respondent/s    :        Mr.
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            40/42




       (In Letters Patent Appeal No. 700 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 696 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 695 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 705 of 2017)
       For the Appellant/s     :        Mr. Ashok Kumar
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 712 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 711 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 722 of 2017)
       For the Appellant/s     :        Mr. Satya Prakash
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 726 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 725 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 724 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 730 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 732 of 2017)
       For the Appellant/s     :        Mr. Brij Bihari Tiwary
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 737 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 736 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 740 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 744 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 748 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 768 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 771 of 2017)
       For the Appellant/s     :        Mr. Kamal Kishore Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 776 of 2017)
       For the Appellant/s     :        Mr. Alok Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 789 of 2017)
       For the Appellant/s     :        Mr. Ravi Prakash Dwivedi
 Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                            41/42




       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 791 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 794 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 817 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 830 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 837 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 836 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 835 of 2017)
       For the Appellant/s     :        Mr. Satya Ranjan Sinha
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 843 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 850 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 866 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 868 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 893 of 2017)
       For the Appellant/s     :        Mr. Jeetendra Narayan
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 898 of 2017)
       For the Appellant/s     :        Mr. Virendra Prasad
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 900 of 2017)
       For the Appellant/s     :        Mr. Pranav Kumar
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 933 of 2017)
       For the Appellant/s     :        Mr. Anil Kumar Singh
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 957 of 2017)
       For the Appellant/s     :        Mr. Raju Giri
       For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
       (In Letters Patent Appeal No. 969 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 968 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 977 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 976 of 2017)
       For the Appellant/s     :        Mr. sushant Praveer
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 984 of 2017)
              Patna High Court LPA No.535 of 2017(7) dt.12-03-2018
                                                         42/42




                    For the Appellant/s     :        Mr. Rajiv Ranjan
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 995 of 2017)
                    For the Appellant/s     :        Mr. Jeetendra Narayan
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1002 of 2017)
                    For the Appellant/s     :        Mr. Raju Giri
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1008 of 2017)
                    For the Appellant/s     :        Mr. Rajeev Ranjan
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1009 of 2017)
                    For the Appellant/s     :        Mr. Jeetendra Narayan
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1028 of 2017)
                    For the Appellant/s     :        Mr. Sangeet Deokuliar
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1057 of 2017)
                    For the Appellant/s     :        Mr. Pramod Mishra
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1097 of 2017)
                    For the Appellant/s     :        Mr. Ram Prawesh kumar
                    For the Respondent/s    :        Mr. ANJANI KUMAR-AAG4
                    (In Letters Patent Appeal No. 1200 of 2017)
                    For the Appellant/s     :        Mr. Santosh Kumar
                    For the Respondent/s    :        Mr. ANJANI KUMAR -AAG4
                    (In Letters Patent Appeal No. 1258 of 2017)
                    For the Appellant/s     :        Mr. Md. Qumrul Hoda
                    For the Respondent/s    :        Mr.
                    (In Letters Patent Appeal No. 1642 of 2017)
                    For the Appellant/s     :        Mr. Krishna Prasad Singh
                    For the Respondent/s    :        Mr. ANJANI KUMAR -AAG4
                    (In Letters Patent Appeal No. 1824 of 2017)
                    For the Appellant/s     :        Mr. Abhay Kumar Pandey
                    For the Respondent/s    :        Mr. ANJANI KUMAR -AAG4
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
                            and
                            HONOURABLE JUSTICE SMT. NILU AGRAWAL
                                          ORAL ORDER

                    (Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)

7   12-03-2018

As agreed between the parties, let the matters come up on 2nd April 2018.

(Ajay Kumar Tripathi, J) ( Nilu Agrawal, J) devendra/-

U