Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Tripura - Subsection

Section 65(1)(c) in Tripura Town and Country Planning Act, 1975

(c)any person associated with the Board or any Planning Authority under S. 13 having voted in contravention of the said section ;