Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196] [Entire Act] State of West Bengal - Subsection Section 196(9) in The West Bengal Motor Vehicles Rules, 1989 (9)The Regional Transport Authority may, for reasons to be recorded in writing, suspend or cancel an agent's licence.
