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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(f) in The Punjab Panchayati Raj Act, 1994

(f)regulate or prohibit the establishment of brick-kilns and charcoal kilns within eight hundred and eighty yards and pottery kilns within two hundred and twenty yards of the residential area of the village;