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Kodiganti Jagapati Reddy vs Kodiganti Bhaskar Reddy @ Vijay Bhaskar ... on 29 August, 2022

Bench: B.R. Gavai, C.T. Ravikumar

                                                       1

     ITEM NO.11                                COURT NO.13                 SECTION XII-A

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).   14242/2022

     (Arising out of impugned final judgment and order dated 06-06-2022
     in CRP No. 2676/2016 passed by the High Court For The State Of
     Telangana At Hyderabad)

     KODIGANTI JAGAPATI REDDY                                              Petitioner(s)

                                                      VERSUS


     KODIGANTI BHASKAR REDDY @ VIJAY BHASKAR REDDY                         Respondent(s)


     (FOR ADMISSION and I.R. and IA No.114447/2022-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     Date : 29-08-2022 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE B.R. GAVAI
                               HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)
                                          Mrs. D. Bharathi Reddy, AOR
                                          Mr. Hrithik Manchanda, Adv.
                                          Mr. Kodiganti Jagapati Reddy, Adv.

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The learned counsel for the petitioner makes a specific statement that the possession is still with the petitioner.

In that view of the matter, issue notice returnable Signature Not Verified Digitally signed by within four weeks.

Dasti, in addition, is permitted.

In the meantime, status quo as of today, shall be maintained by the parties with regard to the suit property.

(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)