Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Ashoki Pathak And Another vs State Of H.P. And on 13 July, 2022

Bench: Amjad Ahtesham Sayed, Satyen Vaidya

Ashoki Pathak and another Versus State of H.P. and others CWP No.1013 of 2019 .

13.07.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioners.

Mr. Vikas Rathore, Additional Advocate General, for respondent Nos.1 to 4-State.

Mr. Kapil Dev Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent No.5.

On the request of learned Senior Counsel for the petitioners, time to file counter to the affidavit of the Registrar, Co-operative Societies, is extended.

List the petition on 04.08.2022.

(A.A. Sayed) Chief Justice (Satyen Vaidya) Judge July 13, 2022 (Bhardwaj) ::: Downloaded on - 13/07/2022 20:06:48 :::CIS