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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(g) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

(g)while on active duty-
(i)disobeys the lawful command of his superior officer;
(ii)deserts his force or his post; or
(iii)being a sentry or otherwise detailed to remain alert, sleeps at his port or quits it without being regularly relieved or without leave; or
(iv)without authority, leaves his Zonal Office for any purpose whatsoever; or
(v)uses criminal force against, or commits an assault on any person whom he has not any reason to believe to be in arms against the State and against whom it is his duty to act, or without authority breaks into any houses or other place for plunder or any illegal purpose or wilfully and unnecessary plunders, destroys or damages any property of any kind; or
(vi)intentionally causes or spreads a false alarm in action, or in camp, garrison or quarters,