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State of Maharashtra - Section

Section 35 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

35. [ Preparation of list of Voters-Division of Market Area into constituencies. [Substituted by G.N. of 14.11.1970.]

- [(1) For the purpose of electing 10 agriculturists 2 members to be elected by Hamals and weighmen, as provided by clauses (a), (b) and (b-1) of subsection (1) of section 13, every market area shall consist of -(a)Co-operative Societies' Constituency;(b)Village Panchayat's Constituency ;(c)Traders' Constituency; and(d)Hamals' and weighmen's Constituency.]
(2)Each such constituency shall consist of the whole of the market area.]