Calcutta High Court (Appellete Side)
Hy-Life Courier Service vs The State Of West Bengal on 24 July, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
D/L. 68.
July 24, 2024.
MNS.
WPA No. 23531 of 2012
Hy-life Courier Service
Vs.
The State of West Bengal
and others
Mr. Sujit Sankar Koley
...for the WBSEDCL.
None appears for the petitioner nor is any
adjournment prayed for on their behalf even in
the second call.
The respondent is represented.
The matter has been pending since 2012. In view of non-appearance of the petitioner, WPA No. 23531 of 2012 stands dismissed for default.
Interim orders, if any, stand vacated.
(Ravi Krishan Kapur, J.)