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[Cites 0, Cited by 0] [Section 333A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 333A(a) in Andhra Pradesh Municipalities Act, 1965

(a)with fine which may extend to fifty rupees and in case of a continuing breach with fine which may extend to fifteen rupees for every day during which the breach continues after conviction for the first breach; or