Telangana High Court
Sunkari Sai Prathap, vs The State Of Telangana, on 16 August, 2018
THE HONOURABLE SRI JUSTICE A.V.SESHA SAI
WRIT PETITION No.16675 of 2018
ORDER:
Learned Counsel appearing for the petitioner seeks permission of this Court to close the writ petition with a liberty to file an appropriate Writ Petition by way of Public Interest Litigation.
Permission as sought for is accorded and the Writ Petition is accordingly closed with liberty as prayed for.
Miscellaneous Petitions pending consideration, if any, in this Writ Petition shall stand closed. No order as to costs.
_________________________ JUSTICE A.V.SESHA SAI Date:16.08.2018 Smr