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[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 87A in The Income Tax Act, 1961

87A. Rebate on educational expenses in certain cases.

- [Repealed by the Finance (No. 2) Act, 1967 (20 of 1967), section 33 and Schedule III (w.e.f. 1-4-1968).]