Section 19(1)(b) in The Jadavpur University Act, 1981

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State of West Bengal - Subsection

Section 19(1)(b) in The Jadavpur University Act, 1981

(b)Other Members-

(vii)twelve Heads of Departments, by rotation for one year in alphabetical order of the Department;

(viii)three teachers, of whom at least one shall be Professor, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate studies in Engineering and Technology from amongst themselves as may be prescribed by Statutes;

(ix)three teachers, of whom at least one shall be Professor, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate studies in Arts from amongst themselves as may be prescribed by Statutes;

(x)three teachers, of whom at least one shall be Professor, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate Studies in Science from amongst themselves as may be prescribed by Statutes;

(xi)two persons nominated by the Chancellor interested in University education:

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State of West Bengal - Subsection

Section 19(1)(b) in The Jadavpur University Act, 1981