Section 23 in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957
23.
Besides the registers mentioned in Section 114 the following shall also form part of the record of rights, viz.-(i)Statement of right in wells, tanks, and the means of irrigation:(ii)Dastoor Ganwai, if recorded;(iii)[ Pass Book] [Substituted by No., Dated published in Rajasthan Gazette Part IV-C(II), Dated 25-12-69, p. 132.],Rules to give effect to the provisions of Section 115
