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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Bharat - Subsection

Section 30(b) in The Bhopal And Vindhya Pradesh (Courts), Act, 1950

(b)in all other cases, to the [Subs. by the Adaptation of Laws (No. 2) Order, 1956 for" Court of the Judicial. Commissioner"] High Court]: