Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 14 vs Il And Fs Financial Services Ltd. on 8 February, 2021
Bench: Uday Umesh Lalit, K.M. Joseph
ITEM NO.15 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 844/2021
(Arising out of impugned final judgment and order dated 03-03-2020
in ITA No. 96/2018 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX 14 Petitioner(s)
VERSUS
IL AND FS FINANCIAL SERVICES LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 08-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr.Balbir Singh Ld Asg
Mr.Rekha Pandey Adv
Mr.Shyam Gopal Adv
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List alongwith SLP(C) Dy.Nos.24582/2017, 34535/2018 & 39997/2019 in the first week of March, 2021 before the appropriate Court after taking necessary directions from the Hon’ble CJI.
(INDU MARWAH) (PRADEEP KUMAR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.02.09
15:39:38 IST
Reason: