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Union of India - Section

Section 14 in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012

14. Deployment of Workers From Port/ DLBS/ License Holder or Outside.

- In case the Port is unable to supply the requisite workers against the requisition placed by the Stevedores, the Port may allow the Stevedores to make their own arrangement for this purpose, subject, inter-alia, to their agreeing to pay at least the minimum wages that the Board may fix from time to time for the purpose.