Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(1A) in Karnataka Land Revenue Act, 1964

(1A)[ x x x] [Omitted by Act 33 of 1975 w.e.f. 10.7.1975.]