Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Goa - Subsection Section 68(3) in Goa Prisons Rules, 2006 (3)The History Ticket of every convict shall also contain the following:(i)The nature of the offence of which he has been convicted and the provision of the law applicable thereto;(ii)The date, nature and extent of the sentence passed.
