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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(43) in Himachal Pradesh General Clauses Act, 1968

(43)"sign" , with its grammatical variations and cognate expressions, shall, with reference to a person who is unable to write his name, include "mark" , with its grammatical variations and cognate expressions;