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[Cites 0, Cited by 0] [Section 106(9)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(9)(g) in Uttarakhand Panchayati Raj Act, 2016

(g)Regulating in any manner not specifically provided in this Act, the erection of any enclosure, wall, fence, tent, owning, or other structure, of whatsoever kind of nature, on any land within a controlled rural area.