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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(2)[ The quorum of every meeting of Gram Sabha shall not be less than one-tenth of the total number of members of the Gram Sabha or five hundred members of the Gram Sabha, whichever is less.] [Substituted by M.P. Act No. 20 of 2005.]