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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(2)The Registering Officer shall maintain register in Form III showing the particulars of the establishments in relation to which certificates of registration are issued by him.