Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(d) in The Gujarat Water Supply and Sewerage Board Act, 1978

(d)for fountains, swimming pools, public bath or tanks or for any ornamental or mechanical purposes;