Himachal Pradesh High Court
Shruti Sharma & Anr vs Union Of India & Ors on 18 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
CWP No. 1895 of 2023
.
Decided on: 18.04.2023
Shruti Sharma & Anr. ...Petitioners
Versus
Union of India & Ors. ...Respondents
Coram:
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting? 1 No.
For the Petitioners: Mr. Piyush Dhanotia and Mr. Rajat Kumar,
Advocates.
For the Respondents : Mr. Anup Rattan, A.G. with Mr. Y. W.
Chauhan, Sr. Addl. A.G., Mr. Ramakant
Sharma, Addl. A.G., Ms. Priyanka Chauhan
and Ms. Ayushi Negi, Dy. A.Gs., for
respondents-State.
Tarlok Singh Chauhan, Judge (Oral)
Learned counsel for the petitioners states that he is under instructions not to press the instant petition. His statement is taken on record.
2. Consequently, the instant petition is dismissed as withdrawn, so also pending applications, if any.
(Tarlok Singh Chauhan) Judge (Virender Singh) 18th April, 2023(sanjeev) Judge 1 Whether reporters of the local papers may be allowed to see the judgment? yes ::: Downloaded on - 18/04/2023 20:43:07 :::CIS