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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(f) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(f)two members to be appointed by the State Government from amongst persons who, in the opinion of the State Government, are experts in the field of village industries.