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State of Madhya Pradesh - Section
Section 4 in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003
4. Licence Fees.
- The licence fee as under shall be payable by the applicant for the concerned function alongwith the prescribed application,-| (a) | Trader/Processor/Commission Agent/Surveyor/Warehouseman/Godown Keeper | Rs. 2,00,000/-(Rupees two lakhs) |
| (b) | Broker/Transporter Rs. | 20,000/-(Rupees twenty thousand) |
| (c) | Weighman/by Beam Scale | Rs. 5,000/-(Rupees five thousand) |
| (d) | Weighman/by Beam Scale | Rs. 5,000/-(Rupees five thousand) |
| (e) | Hammal | Rs. 2,000/-(Rupees two thousand). |