Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 188 in Rules under the United Provinces Excise Act, 1910 188. How drawn. - Money to meet contingent charges is to be drawn on bills in such forms and in such manner as may be prescribed in the Financial Handbook, Volume V.
