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[Cites 0, Cited by 0] [Section 105(5)] [Section 105] [Entire Act]

State of Karnataka - Subsection

Section 105(5)(c) in Karnataka Maritime Board Act, 2015

(c)the term of the office of persons appointed to be the members of the Committee to represent any of the aforesaid interests, travelling allowance and daily allowance to the members of the Committee and rate thereof.