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[Cites 0, Cited by 0] [Section 171] [Entire Act]

State of Bihar - Subsection

Section 171(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)all crawling boards used for work on steep roof are of adequate strength, made of sound material and of the type approved for the purpose of their use as per relevant national standards;