Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(2) in The Delhi Electricity Reform Act, 2000 (2)The Commission may from time to time by general or special order decide on the technical capabilities to be maintained by the Electricity Trader.
