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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 61(2)(d) in Arunachal Pradesh Municipal Election Rules, 2011

(d)if he/she mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate, the vote has been given ; or