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Greater Bengaluru City Corporation -

Section 90 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

90. exceeding five contiguous polling stations may be determined as an area.

Constitution of Area Sabhas.- (1) Each ward shall be divided into suchnumber of areas and there shall be an Area Sabha for each such area.
(2)All persons who are registered as voters in an area shall be members of