Section 26(2)(ix) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(ix)The revenue received from bamboo harvesting shall be spent by Gram Sabha on development of community and regeneration of bamboo.

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