Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(b) in GUJARAT CARRIAGE OF GOODS TAXATION ACT, 1962 (b)when carried In a private goods vehicle at the rate of four-tenths of a naya paisa per metric tonne per kilometer:
