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[Cites 0, Cited by 1] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(i) in The Indian Electricity Act, 1910

(i)prescribe the qualifications to be required of [Electrical Inspectors] [ Substituted by Act 32 of 1959, Section 2, for " Electric Inspector" .];