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[Cites 0, Cited by 2] [Section 128(1)] [Section 128] [Entire Act]

State of Haryana - Subsection

Section 128(1)(d) in The Haryana Municipal Act, 1973

(d)any other manufactory, engine-house, store-house, or place of business from which offensive or unwholesome smells, gases, noises or smoke arise;