Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 23 in The Bombay Land Revenue Code, 1879 23. [Governor in Council to direct what officers shall furnish security, and to what amount]. Omitted by the Adaptation of Indian Laws Order in Council.
