Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Mizoram - Subsection Section 106(29) in Mizoram Cooperative Societies Act, 2006 (29)grant of admission to members who are disqualified or cased to be members under law and allowing them to exercise their rights and privileges;