Delhi High Court - Orders
Mr. Saurabh Gupta vs M/S M-Tech Developers Limited on 2 December, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~O-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 311/2019
MR. SAURABH GUPTA ..... Petitioner
Through: Mr. Santosh Kumar Tripathi,
Advocate
versus
M/S M-TECH DEVELOPERS LIMITED ..... Respondent
Through: NEMO
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 02.12.2020
1. The hearing has been conducted through video conference. I.A. No. 11076/2020
2. Issue notice to the respondent as well as their counsel by email returnable on 11th December, 2020.
3. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
DECEMBER 02, 2020 ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:03.12.2020 12:15:05