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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Goa - Subsection

Section 94(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)"Appointing Authority" means the Chairman of the Board as defined in clause (3) of section 2 of the Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975;