Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197(3)] [Section 197] [Entire Act] State of Tripura - Subsection Section 197(3)(c) in Tripura Municipal Act, 1994 (c)relates to the name of the land or the building or to the name of the owner or the occupier of such land or building ; or