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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(42) in The Recognition Of Zoo Rules, 1992

(42)Every zoo shall keep a record of the birth acquisitions, sales, disposals and deaths of all animals. The inventory of the animals housed in each zoo as on 31st March of every year shall be submitted to the Central Zoo Authority by 30th April of the same year.