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Gujarat High Court

Rameshbhai Chaturbhai Prajapati C/O ... vs Minaxiben Wd/O Rasiklal Tilakram on 23 September, 2021

Author: B.N. Karia

Bench: B.N. Karia

    C/SCA/12436/2019                             ORDER DATED: 23/09/2021



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 12436 of 2019
                                 With
            CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2019
           In R/SPECIAL CIVIL APPLICATION NO. 12436 of 2019
                                 With
            R/SPECIAL CIVIL APPLICATION NO. 12437 of 2019
                                 With
            CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2019
           In R/SPECIAL CIVIL APPLICATION NO. 12437 of 2019
                                 With
            R/SPECIAL CIVIL APPLICATION NO. 12438 of 2019
                                 With
            CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2019
           In R/SPECIAL CIVIL APPLICATION NO. 12438 of 2019
                                 With
            R/SPECIAL CIVIL APPLICATION NO. 12439 of 2019
                                 With
            CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2019
           In R/SPECIAL CIVIL APPLICATION NO. 12439 of 2019
==========================================================
    RAMESHBHAI CHATURBHAI PRAJAPATI C/O SATYANARAYANA
                       TRADERS
                          Versus
            MINAXIBEN WD/O RASIKLAL TILAKRAM
==========================================================
Appearance:
MR PARTHIV B SHAH(2678) for the Petitioner(s) No. 1,2,3,4,5,6
 for the Respondent(s) No. 9
MR AS ASTHAVADI(3698) for the Respondent(s) No. 1,2,3,4,6,7,8
MR KOMAL M PATEL(8153) for the Respondent(s) No. 5
MR NILESH A PANDYA(549) for the Respondent(s) No. 11
NOTICE SERVED BY DS(5) for the Respondent(s) No. 10
==========================================================
 CORAM:HONOURABLE MR. JUSTICE B.N. KARIA

                           Date : 23/09/2021

                       COMMON ORAL ORDER

Today, when the matter was called out, learned advocate for the respondent No.5 was not present to assist the Court.

Learned advocate for the petitioners shall inform to Mr. Komal Patel, learned advocate for the respondent No.5 regarding the next date of hearing.

Page 1 of 2 Downloaded on : Fri Sep 24 05:16:10 IST 2021

C/SCA/12436/2019 ORDER DATED: 23/09/2021 Mr. Asasthavadi, learned advocate appearing for the respondents No.1,2, 3 4, 6, 7 and 8 was present.

S.O to 7.10.2021.

(B.N. KARIA, J) BEENA SHAH Page 2 of 2 Downloaded on : Fri Sep 24 05:16:10 IST 2021