Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11B(1)] [Section 11B] [Entire Act]

State of Haryana - Subsection

Section 11B(1)(d) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(d)certificate of conformity to regulations and structural safety in form BRS- V A/B;