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[Cites 0, Cited by 0] [Section 112D(2)] [Section 112D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 112D(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)neglect or refuse to perform his duties or willfully perform them in manner which in the opinion of such officer as the State Government may specify in this behalf is inefficient.]