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Union of India - Section

Section 1 in The Minerals (Transfer of Mining Lease Granted Otherwise than through Auction for Captive Purpose) Rules, 2016

1. Short title and commencement.

(1)These rules may be called the Minerals (Transfer of Mining Lease Granted Otherwise than through Auction for Captive Purpose) Rules, 2016.
(2)They shall come into force on the date of their publication in the Official Gazette.